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Iscon Surgical Limited vs Bank Of Baroda
2022 Latest Caselaw 6808 Raj

Citation : 2022 Latest Caselaw 6808 Raj
Judgement Date : 7 May, 2022

Rajasthan High Court - Jodhpur
Iscon Surgical Limited vs Bank Of Baroda on 7 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3078/2022

Iscon Surgical Limited, B-70, Marudhar Industrial Area, Phase-Ii, Basni, Jodhpur, 420 005 Through Its Director Shri M.p. Jain S/o Shri Sohan Lal Jain, Aged About 61 Years, Resident Of Jodhpur.

----Petitioner Versus

1. Bank Of Baroda, Through Its Chief Manager, Msme Banking Department, Baroda Corporate Centre, C-26, G- Block, Bandra-Kurla Complex, Mumbai 400 051.

2. The General Manager, Zonal Office, Bank Of Baroda, Jaipur, Rajasthan.

3. The Deputy General Manager, Bank Of Baroda, Jodhpur Region, Jodhpur, Rajasthan.

4. Assistant General Manager, Bank Of Baroda, Industrial Estate Marudhara Branch, Jodhpur, Rajasthan.

5. The Banking Ombudsman, Reserve Bank Of India, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Manoj Bhandari, Sr. Adv. assisted by Mr. Prateek Surana Mr. Aniket Tater

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/05/2022

Issue notice to the respondent Nos.1 to 4 only. Issue notice

of the stay petition also.

Notices are made returnable on 13.07.2022.

(VIJAY BISHNOI),J 31-mohit/-

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