Pankaj Jain vs Income Tax Officer, Ward-1
2022 Latest Caselaw 6706 Raj

(1 of 1) [CW-4471/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4471/2022

Pankaj Jain

----Petitioner Versus Income Tax Officer, Ward-1

----Respondent

For Petitioner(s) : Mr. Harshvardhan Singh For Respondent(s) : Ms. Surbhi Bissa on behalf of Mr. K.K.Bissa

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

06/05/2022

Ms. Surbhi Bissa, learned counsel associate to Shri K.K.Bissa

submits that controversy has finally been decided by the Hon'ble

Supreme Court vide judgment dated 4.5.2022 passed in "Civil

Appeal No. 3005/2022 (Union of India & Ors. Vs. Ashish

Agarwal)" and thus, all identical matters may be tagged

together. She may provide list of all similar matters in the

Registry. Thereafter, the files shall be tagged and listed together

on 12.5.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

32-RP/-

Powered by TCPDF (www.tcpdf.org)