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Shakuntala Devi vs Heera Lal Parihar
2022 Latest Caselaw 6701 Raj

Citation : 2022 Latest Caselaw 6701 Raj
Judgement Date : 6 May, 2022

Rajasthan High Court - Jodhpur
Shakuntala Devi vs Heera Lal Parihar on 6 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1867/2022

Shakuntala Devi

----Petitioner Versus Heera Lal Parihar

----Respondent

For Petitioner(s) : Mr. Pradeep Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2022

Learned counsel for the petitioner has prayed for some time

to produce the certified copies of the proceedings of the Gram

Panchayat, wherein the patta dated 31.01.2013 was issued in

favour of the petitioner by the Gram Panchayat, Chanod,

Panchayat Samiti Sumerpur, District Pali.

Time prayed for is granted.

List after two weeks.

(VIJAY BISHNOI),J

25-AjaySingh/-

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