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Sampat Lal vs State Of Rajasthan
2022 Latest Caselaw 6648 Raj

Citation : 2022 Latest Caselaw 6648 Raj
Judgement Date : 6 May, 2022

Rajasthan High Court - Jodhpur
Sampat Lal vs State Of Rajasthan on 6 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2187/2022 Shankarlal

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1052/2022 Sampat Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2140/2022 Sohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mohan Singh Shekhawat Mr. Moti Singh Mr. Manoj Chotia Mr. Om Prakash Kumawat For Respondent(s) : Mr. Pankaj Sharma, AAG assisted by Mr. Rishi Soni

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 06/05/2022

Mr. Pankaj Sharma, AAG has submitted that he is going to

file reply to these writ petitions within two days.

List these matters on 12.05.2022.

Interim order, if any, shall continue till the next date of

hearing.

(VIJAY BISHNOI),J

28-AjaySingh/-

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