Kalu Ram vs Munna Lal Parihar
2022 Latest Caselaw 6550 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 30/2022

Kalu Ram

----Petitioner Versus Munna Lal Parihar

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Issue notice, returnable within a period of six weeks and be

given 'dasti' to the learned counsel for the petitioners for service.

(VIJAY BISHNOI),J

3-AjaySingh/-

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