Post Master vs Dr. Balkishan Gupta
2022 Latest Caselaw 6427 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2544/2022

Post Master

----Petitioner Versus Dr. Balkishan Gupta

----Respondent

For Petitioner(s) : Mr. Mukesh Rajpurohit, ASG For Respondent(s) : Mr. C.P. Trivedi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

At the request of learned counsel for the petitioner, list the

matter after four weeks.

It is made clear that no stay is operating in this writ petition.

(VIJAY BISHNOI),J 21-mohit/-

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