Sharda Devi @ Shanta Devi vs Dara Singh
2022 Latest Caselaw 6425 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 611/2022

Sharda Devi @ Shanta Devi

----Appellant Versus Dara Singh

----Respondent

For Appellant(s) : Mr. Vijay Rajpurohit for Mr. Sandeep Saruparia

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

02/05/2022

Issue notice to respondent No.3 only for final disposal at

admission stage.

(RAMESHWAR VYAS),J

34-Sahil/Mak/-

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