Binja Ram vs Ran Singh
2022 Latest Caselaw 6424 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5310/2022

Binja Ram

----Petitioner Versus Ran Singh

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Sr. Advocate For Respondent(s) : Mr. Jagdish Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

Mr. Jagdish Vyas, learned counsel for the respondent Nos. 1

to 6 has submitted that he is going to file reply during the course

of the day.

List on 07th May, 2022, as prayed

(VIJAY BISHNOI),J 61-KshamaD/-

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