Jagtamba Industrial Training ... vs State Of Rajasthan
2022 Latest Caselaw 6423 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4073/2022

Jagtamba Industrial Training Institute

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) : --

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

Issue notice. Issue notice of the stay application also,

returnable after three weeks; and be given 'dasti' to the learned

counsel for the petitioner for service.

(VIJAY BISHNOI),J 41-KshamaD/-

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