M/S Chhagani Ram Gehlot vs State Of Rajasthan
2022 Latest Caselaw 6417 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5357/2022

M/s Chhagani Ram Gehlot

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Manvendra Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

Mr. Manvendra Singh is appearing on behalf of respondent

No. 4 as caveator. He prays for some time to file reply to the writ

petition. Time prayed for is allowed

List on 07th May, 2022.

(VIJAY BISHNOI),J 65-KshamaD/-

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