Satveer Singh Son Of Shri Kailash ... vs State Of Rajasthan
2022 Latest Caselaw 4169 Raj/2

Citation : 2022 Latest Caselaw 4169 Raj/2
Judgement Date : 30 May, 2022

Rajasthan High Court

Satveer Singh Son Of Shri Kailash ... vs State Of Rajasthan on 30 May, 2022

Bench: Anoop Kumar Dhand

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             8204/2022

                                   Satveer Singh Son Of Shri Kailash Chand Yadav
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Dheeraj Tripathi For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND ( V.J.)

Judgment / Order

30/05/2022

Petitioner is directed to appear before the Investigating

Officer for interrogation on or before 21.06.2022.

Investigating Officer is directed to submit the interrogation

report along with case diary before the Court on 12.07.2022.

List this matter on 12.07.2022.

Till next date, petitioner shall not be arrested.

(ANOOP KUMAR DHAND ( V.J.)),J

ARTI SHARMA /149