Nitender Kumar Meena S/O Shri Ram ... vs Rajasthan University Of Health ...
2022 Latest Caselaw 4077 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                     D.B. Civil Special Appeal (Writ) No. 942/2021

                                         Nitender Kumar Meena
                                                                                                               ----Appellant
                                                                               Versus
                                         Rajasthan University Of Health Sciences & Ors.
                                                                                                            ----Respondents

For Appellant(s) : Mr. R.D. Meena Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

24/05/2022

Issue notice to the respondents.

Notices be made returnable within four weeks.

Matter be listed after four weeks along with D.B. Civil Special

Appeal (Writ) No. 937/2021.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-1

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