Shree Developers vs State Bank Of India And Ors
2022 Latest Caselaw 4017 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 269/2018

                                   Shree Developers
                                                                                                     ----Appellant
                                                                      Versus
                                   State Bank Of India And Ors
                                                                                                   ----Respondent

For Appellant(s) : Mr. Ankit Sareen through VC For Respondent(s) : Mr. Kamlakar Sharma, Sr. Adv.

assisted by Ms. Alankrita Sharma Mr. Rachit Sharma through VC Mr. Lokesh Kumar Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

20/05/2022

Time is sought on behalf of the appellant.

List this matter on 29.06.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /43

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