Commissioner College Education vs Utkarsh Mahavidyalaya
2022 Latest Caselaw 3982 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 583/2022
                                   Commissioner College Education
                                                                                                        ----Appellant
                                                                         Versus
                                   Utkarsh Mahavidyalaya
                                                                                                      ----Respondent

For Appellant(s) : Mr. Prakhar Gupta & Ms. Charvi Patni for Mr. Vibhuti Bhushan Sharma, AAG For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

19/05/2022

Issue notice to the respondent/s. Rule is made returnable by

six weeks.

List this matter along with identical matters after six weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

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