Sunita Kumari W/O Shri Bijendra ... vs Sh. Hakam Ali Khan S/O Shri Vajid ...
2022 Latest Caselaw 3941 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Election Petition No. 6/2019

                                   Sunita Kumari W/o Shri Bijendra Kumar
                                                                                                      ----Petitioner
                                                                       Versus
                                   Sh. Hakam Ali Khan S/o Shri Vajid Khan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Dinesh Bishnoi For Respondent(s) : Mr. S.S. Ragav, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/05/2022

Application for early hearing is allowed.

Let the matter be listed on 13.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /45

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