Ashok Kumar Kumawat S/O Shri Mali ... vs State Of Rajasthan
2022 Latest Caselaw 3832 Raj/2

Citation : 2022 Latest Caselaw 3832 Raj/2
Judgement Date : 13 May, 2022

Rajasthan High Court

Ashok Kumar Kumawat S/O Shri Mali ... vs State Of Rajasthan on 13 May, 2022

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11721/2021

                                   Ashok Kumar Kumawat S/o Shri Mali Ram Kumawat
                                                                                                         ----Petitioner
                                                                          Versus
                                   State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Civil Writ Petition No. 11576/2021 Mohmmed Mubarik S/o Mohammed Maksood

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Tanveer Ahamad For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

13/05/2022

Application No. 1/2022 for final disposal of the writ petition

in the light of judgment dated 01.12.2016 will be considered at

the time of admission of the writ petition.

List these writ petitions for admission on 12.07.2022.

(INDERJEET SINGH),J