Smt. Santa Wife Of Vijay Singh vs State Of Rajasthan
2022 Latest Caselaw 3831 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 206/2021

                                   Smt. Santa Wife Of Vijay Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Omprakash Fauzdar for Mr. Anil Kumar Upman For Respondent(s) : Mr. Jiya Ur Rahman For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

13/05/2022

Two weeks' time is granted to the learned Additional

Government Advocate to file reply on application for suspension of

sentence.

List this matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /14

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