Dalmeera S/O Sultan Khan vs State Of Rajasthan
2022 Latest Caselaw 3746 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             4166/2022

                                   Dalmeera S/o Sultan Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Utkarsh Shara for Mr. Rajesh Goswami For Respondent(s) : Mr. Madhav Mitra, Sr. Adv. with Mr. Veerendra Singh For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/05/2022

Time is sought on behalf of the petitioner.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /37

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