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Raju Dhobi Son Of Munnilal vs State Of Rajasthan
2022 Latest Caselaw 3745 Raj/2

Citation : 2022 Latest Caselaw 3745 Raj/2
Judgement Date : 11 May, 2022

Rajasthan High Court
Raju Dhobi Son Of Munnilal vs State Of Rajasthan on 11 May, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             5139/2022

                                   Raju Dhobi Son Of Munnilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Prathishtha Sunger For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/05/2022

Time is sought on behalf of the petitioner.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /53

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