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Nemichand And Ors vs State Of Rajasthan Through P P
2022 Latest Caselaw 3737 Raj/2

Citation : 2022 Latest Caselaw 3737 Raj/2
Judgement Date : 11 May, 2022

Rajasthan High Court
Nemichand And Ors vs State Of Rajasthan Through P P on 11 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 197/2018

                                   Nemichand And Ors
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : Mr. Arvind Kumar Gupta, Sr. Adv. with Mr. Aniket Sharma & Ms. Savita Nathawat For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/05/2022

Time is sought on behalf of the appellant.

List this matter in the month of July, 2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /14

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