Akhil Kumar S/O Shri Mukesh Kumar vs State Of Rajasthan
2022 Latest Caselaw 3732 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             3151/2022

                                   Akhil Kumar S/o Shri Mukesh Kumar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sultan Singh Kuri For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/05/2022

List this matter on 24.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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