Om Prakash Kumawat S/O Bhanwar Lal vs Hero Housing Finance Ltd
2022 Latest Caselaw 3685 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 6199/2022

                                   Om Prakash Kumawat & Anr.
                                                                                                     ----Petitioners
                                                                       Versus
                                   Hero Housing Finance Ltd.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Prahlad Sharma For Respondent(s) : Mr. Pramod Kumar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

10/05/2022

Learned counsel for the petitioners prays for time to

complete instructions in view of judgment of this Court dated

14.02.2022 passed in S.B. Civil Writ Petition No.9054/2021: M/s

Shree Balaji Enterprises vs. Authorised Officer, Bank of Baroda.

List the matter tomorrow i.e. on 11.05.2022 as 'second

case'.

(MAHENDAR KUMAR GOYAL),J

LAKSHYA SHARMA /50

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