Ahsan Son Of Usman Khan vs State Of Rajasthan
2022 Latest Caselaw 3638 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 113/2021

                                   Ahsan Son Of Usman Khan
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Ashvin Garg For Respondent(s) : Mr. Bhudhi Prakash Meena

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/05/2022

Time is sought on behalf of the respondent.

List this matter on 25.05.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /39

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