Prabha Singh W/O Shri Daulat Singh vs The State Of Rajasthan
2022 Latest Caselaw 3612 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 11119/2020

Prabha Singh W/o Shri Daulat Singh, Aged About 39 Years, R/o-
Ward No-41,nawalgarh Marg,near Indira Model School,charan
Singh Nagar,sikar. At Present Posted Anm At Govt. Sub Health
Center Mundwada,block Kundan.sikar.
                                                                    ----Petitioner
                                    Versus
1.       The State Of Rajasthan, Through Its Principal Secretary,
         Department Of Medical And Health Services, Rajasthan,
         Jaipur.
2.       The Addl. Director (Admin.), Medical And Health Services,
         Rajasthan, Health Bhawan, Jaipur.
3.       The Chief Medical And Health Officer, Sikar.
4.       The Block Chief Medical Officer, Kudan, District-Sikar.
                                                                 ----Respondents

For Petitioner(s) : Mr. Naveen Dhuwan For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

07/05/2022 Counsel for the petitioner submits that the issue involved in

this writ petition has been considered and decided by the Co-

ordinate Bench of this Court in the matter of Sunila Kumari Vs.

State of Rajasthan & Ors. (S.B Civil Writ Petition

No.11443/2016) decided on 25.05.2017 which has been affirmed

by Division Bench of this Court vide order dated 08.11.2017 in DB

Special Appeal (Writ) No.925/2017 (State of Rajasthan & Ors. Vs.

Sunila Kumari).

(2 of 2) [CW-11119/2020]

Counsel for the respondent(s) has not disputed the

submissions made by the counsel for the petitioner.

In that view of the matter, the present writ petition is

disposed of in view of the judgment passed by the Co-ordinate

Bench of this Court in the matter of Sunila Kumari (supra).

(INDERJEET SINGH),J

CHETNA BEHRANI /105

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