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Rajasthan Public Service ... vs Dharmpal Singh Rathore S/O Ram ...
2022 Latest Caselaw 3552 Raj/2

Citation : 2022 Latest Caselaw 3552 Raj/2
Judgement Date : 5 May, 2022

Rajasthan High Court
Rajasthan Public Service ... vs Dharmpal Singh Rathore S/O Ram ... on 5 May, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                                  HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                              BENCH AT JAIPUR

                                                          D.B. Special Appeal Writ No. 512/2022

                                          Rajasthan Public Service Commission
                                                                                                             ----Appellant
                                                                              Versus
                                          Dharmpal Singh Rathore S/o Ram Singh Rathore
                                                                                                           ----Respondent

For Appellant(s) : Mr. M.F. Baig For Respondent(s) :

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Order 05/05/2022 Heard.

Issue notice to the respondents, returnable within three

weeks.

Considering the order dated 23.03.2022 passed in DBSAW

No.429/2022, this being a case arising out of common order

passed in number of cases including the above referred appeals,

the impugned judgment have already been stayed, the same

order be also operate in relation to in the present case.

List along with DBSAW No.429/2022 and batch of appeals for

which purpose list of cases will be supplied to Registrar (Judicial)

by the appellant.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

JKP/Arun/15

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