M/S Hotel Mahal Khas Palace vs Rajasthan Financial Corporation
2022 Latest Caselaw 3520 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     D.B. Civil Special Appeal Writ No. 579/2022

                                                                                 In

                                                        S.B. Civil Writ Petition No. 4694/2022

                                      M/s Hotel Mahal Khas Palace, Having Its Principal Place Of
                                      Business At Girraj Nagar Colony Lohagarh, Fort Kila, Bharatpur,
                                      Rajasthan Through Its Proprietor Shri Abhayveer Singh Son Of
                                      Late Shri Mehtab Singh.
                                                                                                             ----Appellant
                                                                             Versus
                                      1.          Rajasthan Financial Corporation, Udyog Bhawan, Tilak
                                                  Marg, Jaipur Through Its Managing Director.
                                      2.          Rajasthan     Financial          Corporation,           DIC    Campus,
                                                  Collectorate Circle, Dausa, Through Its Dy. Manager.
                                                                                                          ----Respondents

For Appellant(s) : Mr. Ritesh Jain, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

04/05/2022

Learned counsel for the appellant seeks to withdraw the

appeal.

Accordingly, this appeal is dismissed as withdrawn.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /74

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