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State Of Rajasthan vs Om Prakash Ghogra
2022 Latest Caselaw 4863 Raj

Citation : 2022 Latest Caselaw 4863 Raj
Judgement Date : 31 March, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Om Prakash Ghogra on 31 March, 2022
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Review Petition (Writ) No. 116/2021

1. State Of Rajasthan, Through Its Principal Secretary, Rural Development And Panchayatiraj Department, Govt. Secretariat, Jaipur (Raj.).

2. The Secretary, Education Department, Govt. Secretariat, Jaipur (Raj.).

3. Director, Secondary Education, Rajasthan, Bikaner (Raj.).

4. Director, Elementary Education, Rajasthan, Bikaner (Raj.).

5. District Education Officer, Elementary Education, Alwar (Raj.).

6. District Education Officer, Elementary Education, Bharatpur (Raj.).

7. District Education Officer, Elementary Education, Dholpur (Raj.).

8. District Education Officer, Elementary Education, Karauli (Raj.).

9. District Education Officer, Elementary Education, Jaipur (Raj.).

10. District Education Officer, Elementary Education, Kota (Raj.).

11. District Education Officer, Elementary Education, Bundi (Raj.).

12. Joint Director, Jaipur Division, Jaipur (Raj.).

13. Joint Director, Bharatpur Division, Bharatpur (Raj.).

14. Joint Director, Pali Division, Pali (Raj.).

15. Joint Director, Udaipur Division, Udaipur (Raj.).

16. Joint Director, Udaipur Division, Bundi (Raj.).

17. Chief District Education Officer, District Alwar, (Raj.).

18. Chief District Education Officer, District Bharatpur, (Raj.).

19. Chief District Education Officer, District Dholpur, (Raj.).

20. Chief District Education Officer, District Karauli, (Raj.).

21. Chief District Education Officer, District Jaipur, (Raj.).

22. Chief District Education Officer, District Udaipur, (Raj.).

23. Chief District Education Officer, District Dungarpur, (Raj.).

24. Chief District Education Officer, District Chittorgarh, (Raj.).

25. Chief District Education Officer, District Banswara, (Raj.).

26. Chief District Education Officer, District Rajsamand, (Raj.).

27. Chief District Education Officer, District Sirohi, (Raj.).

28. Chief District Education Officer, District Pali, (Raj.).

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29. Chief District Education Officer, District Hanumangarh, (Raj.).

30. Chief District Education Officer, District Baran, (Raj.).

31. Chief District Education Officer, District Churu, (Raj.).

32. Chief District Education Officer, District Bundi, (Raj.).

33. District Education Officer, Secondary Education, Udaipur, (Raj.).

34. District Education Officer, Secondary Education, Dungarpur, (Raj.).

35. District Education Officer, Secondary Education, Chittorgarh, (Raj.).

36. District Education Officer, Secondary Education, Banswara, (Raj.).

37. District Education Officer, Secondary Education, Rajsamand, (Raj.).

38. District Education Officer, Secondary Education, Sirohi, (Raj.).

39. District Education Officer, Secondary Education, Pali, (Raj.).

40. District Education Officer, Secondary Education, Hanumangarh, (Raj.).

41. District Education Officer, Secondary Education, Alwar, (Raj.).

42. District Education Officer, Secondary Education, Bharatpur, (Raj.).

43. District Education Officer, Secondary Education, Dholpur, (Raj.).

44. District Education Officer, Secondary Education, Karauli, (Raj.).

45. District Education Officer, Secondary Education, Jaipur, (Raj.).

46. District Education Officer, Secondary Education, Churu, (Raj.).

47. District Education Officer, Secondary Education, Bundi, (Raj.).

48. District Education Officer, Elementary Education, Churu, (Raj.).

49. District Education Officer, Elementary Education, Udaipur, (Raj.).

50. District Education Officer, Elementary Education, Dungarpur, (Raj.).

51. District Education Officer, Elementary Education, Chittorgarh, (Raj.).

52. District Education Officer, Elementary Education, Banswara, (Raj.).

53. District Education Officer, Elementary Education, Rajsamand, (Raj.).

(3 of 16) [WRW-116/2021]

54. District Education Officer, Elementary Education, Sirohi, (Raj.).

55. District Education Officer, Elementary Education, Pali, (Raj.).

56. District Education Officer, Elementary Education, Hanumangarh, (Raj.).

57. District Education Officer, Elementary Education, Baran, (Raj.).

58. District Education Officer, Elementary Education, Alwar, (Raj.).

59. District Education Officer, Elementary Education, Bharatpur, (Raj.).

60. District Education Officer, Elementary Education, Dholpur, (Raj.).

61. District Education Officer, Elementary Education, Karauli, (Raj.).

62. District Education Officer, Elementary Education, Jaipur, (Raj.).

63. District Education Officer, Elementary Education, Churu, (Raj.).

64. District Education Officer, Bundi (Raj.).

65. Chief Executive Officer, Zila Parishad Udaipur, (Raj.).

66. Chief Executive Officer, Zila Parishad Dungarpur, (Raj.).

67. Chief Executive Officer, Chittorgarh (Raj.).

68. Chief Executive Officer, Zila Parishad Banswara, (Raj.).

69. Chief Executive Officer, Zila Parishad Rajsamand, (Raj.).

70. Chief Executive Officer, Zila Parishad Sirohi, (Raj.).

71. Chief Executive Officer, Zila Parishad Pali, (Raj.).

72. Chief Executive Officer, Zila Parishad Hanumangarh, (Raj.).

73. Chief Executive Officer, Zila Parishad Baran, (Raj.).

74. Chief Executive Officer, Zila Parishad Alwar, (Raj.).

75. Chief Executive Officer, Zila Parishad Bharatpur, (Raj.).

76. Chief Executive Officer, Zila Parishad Dholpur, (Raj.).

77. Chief Executive Officer, Zila Parishad Karauli, (Raj.).

78. Chief Executive Officer, Zila Parishad Jaipur, (Raj.).

79. Chief Executive Officer, Zila Parishad Churu, (Raj.).

80. Chief Executive Officer, Zila Parishad Bundi, (Raj.).

----Petitioners Versus

1. Om Prakash Ghogra S/o Shri Mohan Lal Ghoghra, Aged About 48 Years, Resident Of Village Ghoghara Fala, Post Pal-Deval, Tehsil And District Dungarpur (Raj.).

2. Jaswant Singh S/o Shri Pratap Singh, Aged About 38 Years, Resident Of Village And Post Jogiwala, Tehsil

(4 of 16) [WRW-116/2021]

Bhadra, District Hanumangarh (Raj.)

3. Upma Parmar D/o Shri Kanhaiya Lal Parmar, Aged About 40 Years, Resident Of Flors, New Colony, Dungarpur (Raj.)

4. Mahesh Kumar Bheel S/o Shri Jawahar Lal Nanoma, Aged About 41 Years, Resident Of Behind Power House, Ratanpura Road, Dungarpur (Raj.)

5. Meenakshee Nanoma D/o Shri Bhagwan Lal Nanoma W/o Shri Basanti Lal Meena, Aged About 46 Years, Resident Of Behind Power House, Ratanpura Road, Dungarpur (Raj.)

6. Anjana Bhagora D/o Shri Mogji Bhagora W/o Shri Pankaj Parmar, Aged About 38 Years, Resident Of Village Kamlotfala, Post Patali, Dungarpur (Raj.)

7. Meenakshi Parmar D/o Shri Sundar Lal Parmar W/o Shri Amit Kumar Dodiyar, Aged About 37 Years, Resident Of Ward No. 07, Simalwara, Dungarpur (Raj.)

8. Geetesh Joshi S/o Shri Narayan Lal Joshi, Aged About 45 Years, Resident Of Genesh Chowk, Vassi, Dungarpur (Raj.)

9. Pushpa Saharan D/o Shri Nandram Saharan W/o Shri Inder Sain Bhamboo, Aged About 45 Years, Resident Of Chek 82 Rb, Village Lakaha, Post Likhmewala, Tehsil Raisingnagar, District Shri Ganganagar (Raj.)

10. Priyadarshani Gupta D/o Shri N.k. Gupta, Aged About 39 Years, Resident Of 1/52, Mukta Prasad Nagar, Lalgarh, Bikaner (Raj.)

11. Nathee D/o Shri Babu Lal Chamar W/o Shri Jayanti Lal Chamar, Aged About 40 Years, Resident Of Village And Post Bhinda, Tehsil Simalwada, Dungarpur (Raj.)

12. Dharmender Yadav S/o Shri Musddi Lal, Aged About 35 Years, Resident Of Village Mohalariya, Post Kolila, Tehsil Neemrana, District Alwar (Raj.)

13. Surendra Singh S/o Shri Umrao Lal Jat, Aged About 37 Years, Resident Of Village Basana, Post Holawas, Tehsil Bansur, District Alwar (Raj.)

14. Satydev Yadav S/o Shri Sube Singh Yadav, Aged About 40 Years, Resident Of Village And Post Siryani, Tehsil Neemrana, District Alwar (Raj.)

15. Bheem Singh Vishnoi S/o Shri Shanti Lal, Aged About 44 Years, Resident Of Village And Post Dholasar, Tehsil Phalodi, District Jodhpur (Raj.)

16. Pankaj Sharma S/o Shri Madan Lal Sharma, Aged About 45 Years, Resident Of Village And Post Neemrana, Tehsil Neemrana, District Alwar (Raj.)

17. Pramod Kumar Saini S/o Shri Bhagwan Sahay Saini, Aged About 38 Years, Resident Of Ward No. 11, Alwar Jaipur Road, Virat Nagar, District Jaipur (Raj.)

18. Ruchi Chandra D/o Shri Ramesh Chandra, Aged About 39 Years, R/o House No. 2 C-1 Rangbadi Yojana District Kota

(5 of 16) [WRW-116/2021]

Rajasthan.

19. Devendra Kumar Yadav S/o Shri Latoor Mal Yadav, Aged About 35 Years, Resident Of Village Balawas, Post Ratanpura, Tehsil Bansur, District Alwar (Raj.)

20. Kamlesh D/o Shri Gopal Singh, Aged About 38 Years, Resident Of Near Khinchar Hospital, Nawalgarh Road, Sikar (Raj.)

21. Shashi Bala Mishra D/o Shri Ramakant Mishra, Aged About 47 Years, Resident Of A-307, Malviya Nagar, Alwar (Raj.)

22. Tiloka Ram S/o Shri Nand Ram, Aged About 40 Years, Resident Of Village And Post Balsamand Mandir, Tehsil Ladnu, District Nagaur (Raj.)

23. Manju Yadav D/o Shri Kavar Singh Yadav, Aged About 36 Years, Resident Of Village Mohaladiya, Post Kolila, Tehsil Neemrana, District Alwar (Raj.)

24. Krishan Kumar Yadav S/o Shri Chhote Lal Yadav, Aged About 38 Years, Resident Of Village Salarpur, Tehsil Neemrana, District Alwar (Raj.)

25. Ramswaroop S/o Shri Sundaram, Aged About 37 Years, Resident Of Village Mamroda, Tehsil Didwana, District Nagaur (Raj.)

26. Manju Yadav S/o Shri Kailash Yadav, Aged About 37 Years, Resident Of Behror, District Alwar (Raj.)

27. Navin Kumar S/o Shri Gopal Prasad, Aged About 42 Years, Resident Of Village And Post Januthar, Tehsil Deeg, District Bharatpur (Raj.)

28. Rajendra Kumar S/o Shri Bhanwar Lal Verma, Aged About 40 Years, Resident Of Ward No. 9, Danta, District Sikar (Raj.)

29. Shankar Lal Meghwal S/o Shri Natha Ram Meghwal, Aged About 39 Years, Resident Of Santoshi Nagar, Behind Gramotthan School, Ladnu Road, Didwana, District Nagaur (Raj.)

30. Meena Chouhan D/o Shri Panna Lal Chauhan, Aged About 36 Years, Resident Of Santoshi Nagar, Behind Gramotthan School, Ladnu Road, Didwana, District Nagaur (Raj.)

31. Kamlesh Kumar Jat S/o Shri Ram Narayan Jat, Aged About 37 Years, Resident Of Village And Post Gathwari, Tehsil Jamwaramgarh, District Jaipur (Raj.)

32. Poonam Dhanawat D/o Shri Naresh Kumar, Aged About 34 Years, Resident Of Harisadan, Ward No. 15, Shivpura, Kedalganj, Alwar (Raj.)

33. Anjali Goswami D/o Shri Shyama Charan Goswami, Aged About 40 Years, Resident Of 2/153, Kala Kuwan, Housing Board, Alwar (Raj.)

34. Urvashi Boolchandani D/o Shri Ashok Kumar Boolchandani, Aged About 35 Years, Resident Of C/o

(6 of 16) [WRW-116/2021]

Jivatramji, Near Primary School, Bhadarpur, Alwar (Raj.)

35. Neelam Yadav D/o Shri Dharam Pal Yadav, Aged About 33 Years, Resident Of Dhani Motala, Bansur, District Alwar (Raj.)

36. Vimal Kumar Jain S/o Shri Gajanand Jain, Aged About 43 Years, Resident Of Ward No. 8, Near Veternary Hospital, Virat Nagar, Jaipur (Raj.)

37. Vijendra Kumar Meena S/o Shri Tulsiram Meena, Aged About 35 Years, Resident Of Village And Post Salavad, Tehsil Nadoti, District Karauli (Raj.)

38. Mukesh Kumar S/o Shri Kailash Chand, Aged About 42 Years, Resident Of Village And Post Manka, Tehsil Mundawar, District Alwar (Raj.)

39. Sunita D/o Shri Babu Lal Moond W/o Shri Bhanwar Lal Khileri, Aged About 37 Years, Resident Of Village Dungras Purvi, Post Harasar, Tehsil Sujangarh, District Churu (Raj.)

40. Prem Yadav D/o Shri Mehar Chand Yadav W/o Shri Umesh Kumar, Aged About 41 Years, Resident Of Ward No. 1, Naurangabad, Post Shahbad, Tehsil Tijara, District Alwar (Raj.)

41. Jaimala Saini D/o Shri Chhaju Lal Saini, Aged About 38 Years, Resident Of 53, Patel Colony, Behind Heera Moti Cinema, Ward No. 11, Kotputli, District Jaipur (Raj.)

42. Vimla Gujar D/o Shri Prabhu Dayal Kasana W/o Shri Anil Rawat, Aged About 43 Years, Resident Of 5 Ka-39-40, Shivaji Park, Alwar (Raj.)

43. Sarita Kumari D/o Shri Deshraj W/o Shri Yashpal Yadav, Aged About 47 Years, Resident Of House No. 185 P, Sector 4, Rewari, Haryana.

44. Rajendra Kumar S/o Shri Babu Lal, Aged About 41 Years, Resident Of Village Doomroli, Tehsil Neemrana, District Alwar (Raj.)

45. Ashok Kumar Yadav S/o Shri Kamal Singh, Aged About 39 Years, Resident Of Village Doomroli, Tehsil Neemrana, District Alwar (Raj.)

46. Ashok Kumar S/o Shri Giriraj, Aged About 45 Years, Resident Of Village Kaluka, Post Hatundi, Tehsil Mundawar, District Alwar (Raj.)

47. Anguri Meena D/o Shri Bhajan Lal Meena, Aged About 36 Years, Resident Of B-13, First Baal Nagar, Near J.d.a. Park, Katarpura, Jaipur (Raj.)

48. Bhavanee Singh Meena S/o Shri Natthu Lal Meena, Aged About 35 Years, Resident Of Village Post Salawad, Tehsil Nadoti, District Karauli (Raj.)

49. Satish Kumar Yadav S/o Shri Ratan Lal Yadav, Aged About 43 Years, Resident Of Village Aslimpur, Post Higwaheda, Tehsil Tijara, District Alwar (Raj.)

50. Subhash Chand S/o Shri Rajaram Yadav, Aged About 41

(7 of 16) [WRW-116/2021]

Years, Resident Of Village Shivdansinghpura, Post Khohar, Tehsil Behror, District Alwar (Raj.)

51. Vishal Yadav S/o Shri Sube Singh, Aged About 41 Years, Resident Of Village Mainaki, Post Shahbaad, Tehsil Tijara, District Alwar (Raj.)

52. Sushil Kumar S/o Shri Sabha Chand Yadav, Aged About 40 Years, Resident Of Village Aklimpur, Tehsil Neemrana, District Alwar (Raj.)

53. Veerendra Kumar S/o Shri Brahmanand Yadav, Aged About 38 Years, Resident Of Village And Post Majrikalan, Tehsil Neemrana, District Alwar (Raj.)

54. Bastiram S/o Shri Lalaram, Aged About 41 Years, Resident Of Village And Post Budhwal, Tehsil Behror, District Alwar (Raj.)

55. Rupram Meena S/o Shri Budhram Meena, Aged About 46 Years, Resident Of Village And Post Lhawad, Tehsil Nadoti, District Karauli (Raj.)

56. Kavita Devi Meena D/o Shri Banshidhar Meena W/o Shri Mukesh Kumar, Aged About 40 Years, Resident Of Village And Post Manka, Tehsil Mundawar, District Alwar (Raj.)

57. Savita Meena D/o Shri Banshidhar Meena W/o Shri Naresh Kumar Meena, Aged About 36 Years, Resident Of Village And Post Dadhiya, Tehsil Mundawar, District Alwar (Raj.)

58. Rakesh Kumar S/o Shri Jagdish Chand, Aged About 40 Years, Resident Of Village Palpur Ki Dhani, Post Palpur, Tehsil Kotkasim, District Alwar (Raj.)

59. Ajeet Singh Dalal S/o Shri Udai Singh, Aged About 43 Years, Resident Of Village Karwar, Post Ikrotia, Tehsil Kotkasim, District Alwar (Raj.)

60. Rahul Singh Yadav S/o Shri Ravi Datt Yadav, Aged About 42 Years, Resident Of Village And Post Behror, Tehsil Behror, District Alwar (Raj.)

61. Khushiram Yadav S/o Shri Yadram, Aged About 36 Years, Resident Of Village Bhojrajka, Post Kalgoan, Tehsil Kotkasim, District Alwar (Raj.)

62. Yogesh Kumar S/o Shri Krishan Singh Sen, Aged About 43 Years, Resident Of Village Gunsar, Post Palpur, Tehsil Kotkasim, District Alwar (Raj.)

63. Anil Kumar S/o Shri Dataram Yadav, Aged About 48 Years, Resident Of Village And Post Dughera, Tehsil Behror, District Alwar (Raj.)

64. Gopiram Yadav S/o Shri Narayan Sahai Yadav, Aged About 43 Years, Resident Of Ward No. 03, Radawas, Tehsil Shahpura, District Jaipur (Raj.)

65. Vinod Kumar Meena S/o Shri Bhori Lal Meena, Aged About 49 Years, Resident Of Village Manpura, Post Salempura, Tehsil Rahuwas, District Dausa (Raj.)

66. Manoj Kumar S/o Shri Hanuman Singh, Aged About 44

(8 of 16) [WRW-116/2021]

Years, Resident Of Village And Post Pali, District Rewari (Haryana)

67. Pawan Kumar S/o Shri Virendra Singh, Aged About 36 Years, Resident Of Village And Post Kanwali, Tehsil And District Rewari, (Haryana).

68. Indra Jeet S/o Shri Gheesa Ram, Aged About 49 Years, Resident Of Village And Post Rampuri, Tehsil And District Rewari (Haryana)

69. Laxmi Narayan Bairwa S/o Shri Jagan Prasad Bairwa, Aged About 41 Years, Resident Of Village And Post Rajpur Bada, Tehsil Rajgarh, District Alwar (Raj.)

70. Jarsid Khan S/o Shri Nasruddin, Aged About 42 Years, Resident Of Bhikhu Ki Dhani, Nimbahedi, Post Guwalda, Tehsil Tijara, District Alwar (Raj.)

71. Rasid Khan S/o Shri Sanwaliya Khan, Aged About 55 Years, Resident Of Village And Post Nimbahedi, Tapukda, Tehsil Tijara, District Alwar (Raj.)

72. Suresh Kumar S/o Shri Babu Lal, Aged About 39 Years, Resident Of Village And Post Gunta Tehsil Bansoor, District Alwar (Raj.)

73. Badri Prasad S/o Shri Shishram, Aged About 58 Years, Resident Of Village Lavedar, Post Milakpur Turk, Tehsil Tijara, District Alwar (Raj.)

74. Ishawar Singh Yadav S/o Shri Jagmal Singh Yadav, Aged About 38 Years, Resident Of Village And Post Hamidpur, Tehsil Behror, District Alwar (Raj.)

75. Nishant Verma S/o Shri Suresh Chandra Verma, Aged About 37 Years, Resident Of Vijay Nagar, Alwar District Alwar (Raj.)

76. Sarita Verma D/o Shri Suresh Chandra Verma, Aged About 42 Years, Resident Of House No. 1407, Behind National College, Vijay Nagar, Alwar, District Alwar (Raj.)

77. Mahabir Singh S/o Shri Mohan Singh, Aged About 41 Years, Resident Of Village Piphera, Tehsil Saipau, District Dholpur (Raj.)

78. Shyam Lal S/o Shri Ramdeva, Aged About 45 Years, Resident Of 2K, 179, Shivaji Park Alwar District Alwar (Raj.)

79. Sanjeev Kumar Yadav S/o Shri Munna Lal, Aged About 37 Years, Resident Of Village, Gadoj, Tehsil Behror, District Alwar (Raj.)

80. Sarla Bai D/o Shri Virendar Singh W/o Shri Sanjeev Kumar, Aged About 36 Years, Resident Of Village, Gadoj, Tehsil Behror, District Alwar (Raj.)

81. Karamveer Singh S/o Shri Jattu Ram, Aged About 47 Years, Resident Of Village And Post Jatiyana, Tehsil Kotkasim, District Alwar (Raj.)

82. Anil Kumar Yadav S/o Shri Om Prakash Yadav, Aged About 49 Years, Resident Of Village Makdava, Post-

(9 of 16) [WRW-116/2021]

Matalwas, Tehsil Kotkasim, District Alwar (Raj.)

83. Nand Ram Yadav S/o Shri Ami Chand Yadav, Aged About 47 Years, Resident Of Village Gunsar, Post Palpur, Tehsil- Kotkasim, District Alwar (Raj.)

84. Manisha Gupta D/o Shri Chandra Mohan, Aged About 43 Years, Resident Of 219/2, Sardarpura, Udaipur (Raj.)

85. Seema Kanwar D/o Shri Gopal Singh W/o Shri Gajendra Singh Deval, Aged About 39 Years, Resident Of Village Gotipa, Post Puriya Khedi, Tehsil Vallabhnagar, District Udaipur, At Presentr/oc/o Sohan Lal Joshi, Nadanvan Colony, Mavli, Udaipur (Raj.)

86. Kalpna D/o Shri Puran Lal W/o Shri Udai Singh, Aged About 40 Years, Resident Of 163/216, Pratap Nagar Sector-16, Sanganer, Jaipur (Raj.)

87. Chandra Bhan Singh S/o Shri Ram Singh, Aged About 47 Years, Resident Of Shri Nagar Rundh, Tehsil Roopbas, District Bharatpur (Raj.)

88. Pawan Kumar S/o Shri Hari Charan Lal, Aged About 38 Years, Resident Of 519, Near Rbm Hospital, Vikas Nagar, Bharatpur (Raj.)

89. Rajeev Upadhyay S/o Shri Rajesh Chand Upadhyay, Aged About 37 Years, Resident Of 1143, Avas Vikas Colony, Sikandara, Sector-8, Sahri, Agra, Sikandar, Uttar Pradesh.

90. Naresh Kumar S/o Shri Man Singh, Aged About 48 Years, Resident Of Village Sajjanwas Post Dhana, Tehsil Roopbas, District Bharatpur (Raj.)

91. Kailash Kumar Ahari S/o Shri Magan Lal Ahari, Aged About 44 Years, Resident Of Village Gokulpura Bildi, District Dungarpur (Raj.)

92. Raman Lal Nanoma S/o Shri Manji Nanoma, Aged About 49 Years, Resident Of Village Rampur, Mevada, District Dungarpur (Raj.)

93. Anil Kumar Parmar S/o Shri Sundar Lal Parmar, Aged About 42 Years, Resident Of Village Sidadi, Khairwada, District Dungarpur (Raj.)

94. Kanhaiya Lal Roat S/o Shri Ram Lal Roat, Aged About 40 Years, Resident Of Undarda, District Dungarpur (Raj.)

95. Asha Meena D/o Shri Suraj Mal Meena W/o Shri Kanhaiyalal Roat, Aged About 39 Years, Resident Of Village Karcha, Khairwada, District Udaipur (Raj.)

96. Ritu Roat D/o Shri Hari Prakash Roat W/o Shri Rakesh Baranda, Aged About 42 Years, Resident Of Kushalmangri, District Dungarpur (Raj.)

97. Vijay Laxmi Roat D/o Shri Nathu Lal Roat W/o Shri Thavar Chand Meena, Aged About 37 Years, Resident Of New Colony Dungarpur (Raj.)

98. Manjula Katara D/o Shri Mahesh Chandra Katara W/o Shri Mani Lal Kotadiya, Aged About 37 Years, Resident Of

(10 of 16) [WRW-116/2021]

Mandva Khaparda District Dungarpur (Raj.)

99. Yashvant Bhagora S/o Shri Soma Lal Bhagora, Aged About 39 Years, Resident Of Chikhali Dungarpur (Raj.)

100. Urmila Palat D/o Shri Shankar Lal Palat W/o Shri Kanti Lal Parmar, Aged About 39 Years, Resident Of Naya Gav Nichla Post Dovda District Dungarpur (Raj.)

101. Veena Nanoma D/o Shri Haribhadra Nanoma W/o Shri Ganesh Lal Roat, Aged About 37 Years, Resident Of 38 Ashiyana Banlows Colony Gokulpura Post Biladi District Dungarpur (Raj.)

102. Majula Katara D/o Shri Dev Shankar Barjot W/o Shri Mohan Lal Katara, Aged About 41 Years, Resident Of Heriyafala Post Genji District Dungarpur (Raj.)

103. Basanti Nanoma D/o Shri Savji Nanoma W/o Shri Jitendar Kumar Fanat, Aged About 36 Years, Resident Of Village Vatda Post Mevda District Dungarpur (Raj.)

104. Prem Lata Katara D/o Shri Devi Lal Katara W/o Shri Kachara Bhai Garasiya, Aged About 37 Years, Resident Of Village Vatda Post Mevara District Dungarpur (Raj.)

105. Kachara Bhai Garasiya S/o Shri Bhema Bhai Garasiya, Aged About 41 Years, Resident Of Village Sada Post Virpur Tehsil Bichhiwada District Dungarpur (Raj.)

106. Kesar Kharadi D/o Shri Ramesh Chand Kharadi W/o Shri Ashvini Kumar Baranda, Aged About 37 Years, Resident Of Village Utiya Reta Vikash Nagar District Dungarpur (Raj.)

107. Ishwar Lal Damor S/o Shri Hukaji Damor, Aged About 37 Years, Resident Of Village Modra Bada Post Kasariya Tehsil Galiyakot District Dungarpur (Raj.)

108. Devi Lal Damor S/o Shri Ram Lal Damor, Aged About 39 Years, Resident Of Village Galalpura Post Gundlara Tehsil Chikhli District Dungarpur (Raj.)

109. Sunil Kumar Bhamat S/o Shri Dhanraj Bhamat, Aged About 40 Years, Resident Of Village Udadiya Post Rathdi Tehsil Chikhli District Dungarpur (Raj.)

110. Mahipal Bhamat Nephe W/o Shri Shambhu Lal Bhamat, Aged About 39 Years, Resident Of Village Udadiya Post Rathdi Tehsil Chikli District Dungarpur (Raj.)

111. Laxman Lal Damor S/o Shri Ram Chandra Damor, Aged About 38 Years, Resident Of Village Saran Khas Post Dungar Tehsil Chikhli District Dungarpur (Raj.)

112. Jagdish Chandra Damor S/o Shri Goutam Lal Damor, Aged About 45 Years, Resident Of Village And Post Dungar Saran Tehsil Chikhli District Dungarpur (Raj.)

113. Govind Lal Damor S/o Shri Akhamaji Damor, Aged About 43 Years, Resident Of Village Shishot Post Kochari Tehsil Chikhli District Dungarpur (Raj.)

114. Mohan Lal Pargi S/o Shri Kamji Pargi, Aged About 40 Years, Resident Of Village Salota Post Bhiluda Tehsil

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Sagwara District Dungarpur (Raj.)

115. Amba Lal Dendor S/o Shri Mani Lal Dendor, Aged About 39 Years, Resident Of Village Bhaisara Bada Tehsil Galiyakot District Dungarpur (Raj.)

116. Harish Chandra Patidar S/o Shri Krishna Lal Patidar, Aged About 42 Years, Resident Of Village And Post Chadoli Via Khadgada Tehsil Simalwara District Dungarpur (Raj.)

117. Babal Singh Damor S/o Shri Manglaji Damor, Aged About 39 Years, Resident Of Village Shishot Post Ambada Tehsil Chikhli District Dungarpur (Raj.)

118. Shravan Kumar S/o Shri Sunheri Lal, Aged About 38 Years, Resident Of Village And Post Shahkhedamohhla Rohai Vard-21 Tehsil Rajakheda District Dholpur (Raj.)

119. Deepak Kumar Yogi S/o Shri Ram Lal Yogi, Aged About 45 Years, Resident Of Village And Post Sultana Tehsil Chidava District Jhunjhunu (Raj.)

120. Lalita Roat D/o Shri Manglaji Doda W/o Shri Jeevram Roat, Aged About 39 Years, Resident Of Village And Post Bhinda Tehsil Jhothri District Dungarpur (Raj.)

121. Naresh Kumar Meena S/o Shri Punji Lal Meena, Aged About 35 Years, Resident Of Village And Post Ghunghra Via Thana Tehsil Bichhiwara District Dungarpur (Raj.)

122. Prakash Chandra Parmar S/o Shri Bapu Lal Parmar, Aged About 37 Years, Resident Of Village And Post Favta Via Obri Tehsil Sageara District Dungarpur (Raj.)

123. Mansukh Lal Dendor S/o Shri Nathuji Dendor, Aged About 43 Years, Resident Of Village And Post Buchiya Bada Tehsil Sagwara District Dungarpur (Raj.)

124. Devram Meena S/o Shri Ravji Meena, Aged About 45 Years, Resident Of Village Limbod Chhoti Post Semliya Tehsil Sagwara District Dungarpur (Raj.)

125. Kamlashankar Damor S/o Shri Jeevan Lal Damor, Aged About 42 Years, Resident Of Village And Post Likhtiya Tehsil Galiyakot District Dungarpur (Raj.)

126. Sheela Pandya D/o Shri Heera Lal Dave W/o Shri Vivek Pandya, Aged About 39 Years, Resident Of Village And Post Thana Via Kanba District Dungarpur (Raj.)

127. Satyandra Pandya S/o Shri Bhupendra Pandya, Aged About 38 Years, Resident Of Village And Post Punali District Dungarpur (Raj.)

128. Rakesh Kumar Yadav S/o Shri Ramavtar Yadav, Aged About 43 Years, Resident Of Village Laharod Ki Dhani Post Nangal Saliya Tehsil Kotkasim District Alwar (Raj.)

129. Satish Kumar S/o Shri Mahendra Singh, Aged About 39 Years, Resident Of Village Gadoj Post Gadoj Tehsil Behror District Alwar (Raj.)

130. Saroj Kumari D/o Shri Sharwan Kumar W/o Shri Raj Kumar, Aged About 38 Years, Resident Of Village Nand Ka Bas Post Nand Tehsil Malsisar District Jhunjhunu (Raj.)

(12 of 16) [WRW-116/2021]

131. Pramila Repswal D/o Shri Shivlal W/o Shri Ajeet Kumar, Aged About 48 Years, Resident Of Village And Post Patusari Tehsil And District Jhunjhunu (Raj.)

132. Sarita Kumari D/o Shri Satyaveer Singh W/o Shri Ajay Kumar, Aged About 39 Years, Resident Of Village And Post Patusari District Jhunjhunu (Raj.)

133. Rekha Sharma D/o Shri Manohar Lal Sharma W/o Shri Pawan Kumar, Aged About 37 Years, Resident Of Plot No. 4/122 Housing Board Jhunjhunu (Raj.)

134. Vandana D/o Shri Bhagwan Singh W/o Shri Sunil Kumar, Aged About 38 Years, Resident Of Village Sheshu Post Dulchas Via Bassau District Jhunjhunu (Raj.)

135. Suman Choudhary D/o Shri Mani Ram W/o Shri Rajveer Poonia, Aged About 37 Years, Resident Of Village And Post Mahradasi Via Mandwa District Jhunjhunu (Raj.)

136. Mukesh Kumar S/o Shri Suresh Kumar, Aged About 34 Years, Resident Of Village And Post Kairu Tehsil Nawalgarh District Jhunjhunu (Raj.)

137. Sanjay Kumar Dhankhar S/o Shri Gopal Singh, Aged About 38 Years, Resident Of Village And Post Khatehpura Tehsil And District Jhunjhunu (Raj.)

138. Nagendra Kumar Meena S/o Shri Shanker Lal Meena, Aged About 40 Years, Resident Of Village And Post Pagara Via Damdi Tehsil And District Dungarpur (Raj.)

139. Nathu Lal Roat S/o Shri Hareng Roat, Aged About 40 Years, Resident Of Village Dolver Upli (Bharatpur) Post Balota Via Antri District Dungarpur (Raj.)

140. Ramesh Chandra Tabiyad S/o Shri Somaji Tabiyad, Aged About 41 Years, Resident Of Village And Post Peeth Tehsil Simalwar District Dungarpur (Raj.)

141. Amrit Lal Panwar S/o Shri Mukana Ram Panwar, Aged About 41 Years, Resident Of Village And Post Deva Dav District Jaisalmer (Raj.)

142. Dayanand Kantiwal S/o Shri Nathu Ram, Aged About 40 Years, Resident Of Ward No. 03 Gudha Gorji Tehsil Udaipurwati District Jhunjhunu (Raj.)

143. Ashok Kumar Saini S/o Shri Ganpat Ram Saini, Aged About 49 Years, Resident Of Near Nageshwar Bagichi Sikar (Raj.)

144. Amit Kumar Maan S/o Shri Mohan Lal Maan, Aged About 40 Years, Resident Of Village And Post Shahpura Via Bawri Panchayat Samiti Khandela District Sikar (Raj.)

145. Kiran Bhagora D/o Shri Arjun Lal Bhagora, Aged About 38 Years, Resident Of Village And Post Sabli Tehsil Bichhiwara District Dungarpur (Raj.)

146. Nisha Damor D/o Shri Amar Singh Meena, Aged About 37 Years, Resident Of 4/11 Housing Board Colony Goverdhan Vilas Sector-14 Udaipur (Raj.)

147. Ritu Damor D/o Shri Kalu Lal Damor, Aged About 36

(13 of 16) [WRW-116/2021]

Years, Resident Of House No. 3/6 Shivaji Nagar Rajasthan Housing Board Dungarpur (Raj.)

148. Bharati Koted D/o Shri Jawahar Lal Koted W/o Shri Anil Damor, Aged About 38 Years, Resident Of Kushal Magari Bilidi Dungarpur (Raj.)

149. Pravin Kumar Mina S/o Shri Amarchand Ji, Aged About 38 Years, Resident Of Village And Post Masaro Kiobri District Udaipur (Raj.)

150. Raj Kumar Kharadi S/o Shri Laxman Singh Kharadi, Aged About 42 Years, Resident Of Village Peethapur Post Kherwada Gram Panchayat Modar Tehsil Bichhiwara District Dungarpur (Raj.)

151. Rakesh Kumar Gameti S/o Shri Jeevan Prakash Gameti, Aged About 41 Years, Resident Of Village And Post Gadaroda Sansarpura Tehsil Simalwara District Dungarpur (Raj.)

152. Jeevraj Gameti S/o Shri Dhla Gameti, Aged About 49 Years, Resident Of Village And Post Sansarpura Tehsil Simalwara District Dungarpur (Raj.)

153. Prakash Chandra Nanoma S/o Shri Vijay Kumar Nanoma, Aged About 44 Years, Resident Of Village Torniya Post Bhiluda Sagawara District Dungarpur (Raj.)

154. Nanji Roat S/o Shri Gangaji Roat, Aged About 47 Years, Resident Of Village Chhani Via Obri District Dungarpur (Raj.)

155. Jagdish Chandra Dodiyar S/o Shri Prem Nath Dodiyar, Aged About 39 Years, Resident Of Village And Post Charwada Kokapur Aspur District Dungarpur (Raj.)

156. Lokesh Kumar Dendor S/o Shri Kanhaiya Lal Dendor, Aged About 38 Years, Resident Of Village Garawateshwar Post Karawara Tehsil Simalwara District Dungarpur (Raj.)

157. Surendra Singh S/o Shri Om Prakash, Aged About 45 Years, Resident Of Village And Post Langarbas Tehsil Kishangarh District Alwar (Raj.)

158. Lal Shankar Nanoma S/o Shri Ram Lal Nanoma, Aged About 38 Years, Resident Of Village And Post Aamjara Tehsil Bichhiwara District Dungarpur (Raj.)

159. Vandana Pandya W/o Shri Himkesh Pandya, Aged About 46 Years, Resident Of Ashok Nagar-3 Phej-3 B-21 Dungarpur (Raj.)

160. Ranjana Joshi D/o Shri Bhal Chand Joshi W/o Shri Ajay Joshi, Aged About 40 Years, Resident Of Village And Post Thana District Dungarpur (Raj.)

161. Vandana Damor D/o Shri Prem Shankar Meena W/o Shri Ramesh Chand Damor, Aged About 34 Years, Resident Of Village And Post Chundawara Tehsil Bichhiwara District Dungarpur (Raj.)

162. Keshav Lal Koted S/o Shri Hari Prakash Koted, Aged About 41 Years, Resident Of Village And Post Bazra Fala Satirampur District Dungarpur (Raj.)

(14 of 16) [WRW-116/2021]

163. Hari Prakash Varhat S/o Shri Magan Lal Varahat, Aged About 50 Years, Resident Of Village And Post Sanchiya Tehsil Bichhiwara District Dungarpur (Raj.)

164. Ramesh Chand Damor S/o Shri Dhanpal Damor, Aged About 36 Years, Resident Of Village Chundawara Tehsil Bichhiwara District Dungarpur (Raj.)

165. Hemant Kumar Sharma S/o Shri Om Prakash Sharma, Aged About 39 Years, Resident Of Village And Post Bhandari Tehsil Todabhim District Karauli (Raj.)

166. Balram Meena S/o Shri Jai Singh Meena, Aged About 41 Years, Resident Of Village And Post Nagal Sherpur Tehsil Todabhim District Karauli (Raj.)

167. Naresh Kumar Meena S/o Shri Sultan Singh Meena, Aged About 36 Years, Resident Of Village And Post Nagal Sherpur Tehsil Todabhim District Karauli (Raj.)

168. Suresh Chand Joshi S/o Shri Sukh Chandra Joshi, Aged About 44 Years, Resident Of Village And Post Karanpur Tehsil Sapotara District Karauli (Raj.)

169. Anita Verma D/o Shri Shrawan Kumar Verma, Aged About 41 Years, R/o Gram Tanchi Post Tancha Tehsil Chipabadod District Baran Rajasthan.

170. Sunita Mehra D/o Shri Girdhari Lal Mehra, Aged About 45 Years, R/o Plot No. 43 Sector No. 7 Keshavpura Kota Rajasthan.

171. Mithlesh Meena D/o Shri Mohan Lal Meena, Aged About 37 Years, R/o House No. 55 Mahaveer Nagar-Ii District Kota Rajasthan.

172. Aarti Mishra D/o Shri Parshuram Mishra, Aged About 38 Years, R/o House No. 1-P-10 Teachers Colony Keshavpura District Kota Rajasthan.

173. Jyoti Verma D/o Harsha Ram, Aged About 35 Years, R/o Ward No. 11 Panchayat Samiti Ke Piche Badipal Road Suratgarh District Shriganganagar Rajasthan.

174. Sunita Mahariya D/o Shri Sanwar Mal Mahariya, Aged About 38 Years, R/o Maliyo Ki Dharmshala Ke Piche Dai Panchayat Samiti Nainva District Bundi Rajasthan.

175. Vimla Meena D/o Shri Mangal Chand Meena, Aged About 35 Years, R/o E-276 Vaishali Nagar District Jaipur Rajasthan.

176. Mamta Meena D/o Shri Narayan Lal Meena, Aged About 36 Years, R/o A-95 Ashokpura New Sanganer Road Sodala Jaipur Rajasthan.

177. Alpana Bhargava D/o Shri Laxmi Narayan Bhargava, Aged About 46 Years, R/o 112/169 Agarwal Farm Mansarovar Jaipur Rajasthan.

178. Rajendra Kumar Nagar S/o Shri Pitamber Nagar, Aged About 44 Years, R/o Village And Post Dokun Tehsil Nainwa (Dodi) Panchayat Samiti Nainwa District Bundi Rajasthan.

(15 of 16) [WRW-116/2021]

179. Usha Rajput D/o Shri Balvant Singh, Aged About 46 Years, R/o Railway Mall Godam Ke Samne Kali Mata Mandir Ki Gali Sundar Nagar District Kota Rajasthan- 324002.

180. Nirmal Kumar Meena S/o Shri Mahadev Meena, Aged About 38 Years, R/o Village Gadagaon Post Nasirabad Tehsil Bakani District Jhalawar Rajasthan - 326023.

181. Sunil Kumar Meena S/o Shri Bajranglal Meena, Aged About 36 Years, R/o Mahatma Gandhi Colony House No.

182. Hemendra Singh Rathore S/o Shri Jorawar Singh Rathore, Aged About 42 Years, R/o Ward No. 8/37 Behind Garh Mohalla Nala Jhalawar, Rajasthan.

183. Puran Chandra S/o Shri Seduram, Aged About 48 Years, R/o Gali No. 3 Mata Ke Mandir Ke Pass Tullapura-I District Kota Rajasthan- 324002

184. Harish Chandra S/o Shri Rambharosi, Aged About 43 Years, Resident Of Village And Post Sri Nagar (Roondh) Tehsil Roopbas District Bharatpur (Raj.)

185. Raju Singh S/o Shri Hari Singh, Aged About 42 Years, Resident Of Village Sajjanbas Tehsil Roopbas District Bharatpur (Raj.)

186. Bharat Singh S/o Shri Chokhe Lal, Aged About 45 Years, Resident Of Village Dorda Tehsil Roopbas District Bharatpur (Raj.)

----Respondents

For Petitioner(s) : Mr. K.K. Bissa For Respondent(s) : -

JUSTICE DINESH MEHTA

Order

31/03/2022

1. The defects pointed out by the Registry are overruled.

2. The present review petition is directed against the order

dated 24.08.2020, passed by this Court in writ petition filed by the

respondents.

3. A perusal of the order under consideration reveals that

though learned counsel for the petitioners had placed reliance on

the judgment rendered in case of Ramesh Chand Saini & Ors.

(16 of 16) [WRW-116/2021]

Vs. State of Rajasthan & Ors. : D.B. Civil Writ Petition

No.4253/2019) and order dated 17.05.2018, passed in the case

of Lekhraj Meena & Ors. Vs. State of Rajasthan & Ors. : S.B.

Civil Writ Petition No.10692/2018, but the Court has not

given its verdict about the applicability of the above referred

judgments, considering that the petitioners had simply sought a

liberty to make a representation before the authorities concerned

to decide their rights in light of the judgments aforesaid.

4. It is pertinent that while disposing of the writ petition, this

Court has not given any finding about the petitioners' case being

covered by the judgments relied upon.

5. Hence, this Court does not find any error apparent on the

face of the record because rights of the petitioners have not been

decided. Obviously, the respondents shall be free to decide

petitioners' representation in accordance with law while

considering the referred judgments.

6. The review petition is, therefore, dismissed.

7. Stay application also stands disposed of accordingly.

(DINESH MEHTA),J 11-Ramesh/-

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