State Of Rajasthan vs M/S Historic Resort Hotels Pvt. ...
2022 Latest Caselaw 4860 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18043/2021

State Of Rajasthan

----Petitioner Versus M/s Historic Resort Hotels Pvt. Ltd.

----Respondent

For Petitioner(s) : Mr. Sandeep Shah with Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/03/2022

Issue notice. Issue notice of stay application also, returnable

within six weeks.

Connect with S.B. Civil Writ Petition No.7835/2018.

(VIJAY BISHNOI),J

9-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)