Citation : 2022 Latest Caselaw 4856 Raj
Judgement Date : 30 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4583/2022
Shri Krishna Nursing Of School, Address Jugal Ji Ka Mohalla, Manoharpur District Jaipur (Raj.) Running By Society Of Shri Krishan Vidya Mandir Samiti, Through Its Secretary Ramchandra Yadav.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur Rajasthan.
3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical Institute Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.
----Respondents
For Petitioner(s) : Mr. Raj Kumar Kasana (through VC)
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
30/03/2022
The only prayer in the present petition is to re-inspect the
petitioner-Institute and pass appropriate orders for granting
permission to establish Nursing College for GNM Course.
In view of the limited prayer, this Court deems it proper to
dispose of the writ petition with a direction to the respondents to
inspect the petitioner-Institute in accordance with law after the
requisite formalities are completed by the petitioner, and pass
(2 of 2) [CW-4583/2022]
appropriate order within two months from today. The stay
application also stands disposed of accordingly.
(VIJAY BISHNOI),J 73-mohit/-
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