Vimla vs Badri Narayan
2022 Latest Caselaw 4855 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 844/2021

Vimla

----Appellant Versus Badri Narayan

----Respondent

For Appellant(s) : Mr. Akalovya Bhansali For Respondent(s) : Mr. Muktesh Maheshwari Ms. Karuna Nidhi for JDA

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

30/03/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 28-Jagjeet/-

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