Shanti Lal And Anr vs Naseem Bano And Ors
2022 Latest Caselaw 4850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10150/2015

Shanti Lal And Anr.

----Petitioners Versus Naseem Bano And Ors.

----Respondents

For Petitioner(s) : Mr. Deelip Kawadia For Respondent(s) : Mr. MA Siddiqui

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

30/03/2022

IA No. 1/2022:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 22.09.2015 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

The present application is not opposed by learned counsel for

the respondents.

For the reasons stated in the application, the same is

allowed.

The interim order dated 22.09.2015 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

27-/Payal/Kashish-

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