Rajasthan High Court - Jodhpur
Navneet Singh Goyal vs Jai Narain Vyas University, ... on 29 March, 2022
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2726/2019
Suresh S/o Shri Champa Lal, Aged About 35 Years, R/o House
No. 199, Jeengar Ka Bash, Village Satlana, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 19113/2018
Badar Ram S/o Shri Bhoma Ram, Aged About 52 Years, Old
Public Park, Plot No.3, Samaj Bhawan, Raika Bag, Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 19115/2018
Ashok Kumar Sen S/o Shri Appa Ram Ji, Aged About 31 Years,
R/o C-215 Sarswati Nagar, Basni Phase - I, Jodhpur.
----Petitioner
Versus
1. Jai Narain Vyas University Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1527/2019
Rajesh Mathur S/o Shri Dr. O.p. Mathur, Aged About 47 Years, R/
o Khanda Falsa, Miyon Ka Chowk, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
(2 of 6) [CW-2726/2019]
S.B. Civil Writ Petition No. 1529/2019
Manak Sain S/o Shri Pukhraj Sain, Aged About 29 Years, R/o
House No. 85, Sanjay Colony, Basni Ist Phase, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1530/2019
Sangram Singh S/o Shri Jabar Singh, Aged About 45 Years, R/o
158-B, Ajeet Colony, Ratanada, Jodhpur, Rajasthan
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1553/2019
Laxmi Devi D/o Late Shri Ramu Bhati, Aged About 52 Years, R/o
House No. 24, Ashirwar Bhawan, Bhaskar Circle, Shiv Mandir
Road, Ratanada, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1555/2019
Asha D/o Shri Bodu Singh, Aged About 42 Years, R/o House No.
247, Nehru Colony, Panch Batti Circle, Ratanada, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1610/2019
(3 of 6) [CW-2726/2019]
Anil Puri S/o Shri Heera Puri, Aged About 38 Years, R/o P.no. 97,
Stree No. 1, Sargara Colony, Ship House, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1647/2019
Videsh Verma S/o Shri Sukhdev Verma, Aged About 45 Years, R/
o Near Gate No. 2, Outside Mandore Garden, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 1671/2019
Daru Ram S/o Shri Heera Ram, Aged About 39 Years, R/o
Bandheri, Shekhasar, Tehsil Phalodi, District Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 2791/2019
Navneet Singh Goyal S/o Shri Narendra Singh Goyal, Aged About
28 Years, Kabutro Ka Chowk, Near R.k. College, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 3081/2019
Rahul Bhatnagar S/o Shri Girish Babu, Aged About 30 Years, R/o
Gulab Sagar Bachhe Ki Gali, Bhatnagar Ki Pole, Jodhpur,
Rajasthan.
(4 of 6) [CW-2726/2019]
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 4816/2019
Narayan Lal S/o Shri Ota Ram, Aged About 28 Years, R/o 72
Meghwalon Ka Bass, Muliyawas, Rupawas, Pali, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 4818/2019
Amit Saxena S/o Shri S.n. Saxena, Aged About 54 Years, R/o 2
G-11, Madhuban Colony, Basni Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 4821/2019
Mahesh Bharpoor S/o Shri Mool Chand Bharpoor, Aged About 47
Years, R/o Shanti Bhawan 110 A, Outside Nagori Gate, Jatiya
Colony, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 4830/2019
Govind Ram S/o Shri Teja Ram, Aged About 38 Years, P.no. 234,
Sansi Colony, Ratanada, Jodhpur, Rajasthan.
----Petitioner
Versus
(5 of 6) [CW-2726/2019]
1. Jai Narain Vyas University Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 7527/2019
Ugama Ram S/o Shri Budha Ram, Aged About 28 Years, R/o
Parihar Krishi Farm, Juniya Bera, Balarwa, Jodhpur, Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 10723/2019
Devendra Kumar Bhati S/o Shri Shyam Lal Ji, Aged About 31
Years, R/o Inside Hemsingh Katle, Mahamandir, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.
2. Registrar, Jai Narain Vyas University, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Nikhil Dungawat.
Mr. Nihar Jain.
For Respondent(s) : Mr. Prithvi Raj Singh (through VC).
HON'BLE MS. JUSTICE REKHA BORANA
Order
29/03/2022
The matter comes upon an application for early hearing of
the writ petition, wherein it has been stated that the controversy
in the present writ petitions rests decided by the Division Bench
judgment passed by this Court in D.B. Special Appeal Writ
No.347/2019; Jai Narain Vyas University & Anr. v. Mukesh
Sharma decided on 13.08.2021.
(6 of 6) [CW-2726/2019]
Today, it has been submitted that the said judgment of the
Division Bench has been upheld by the Hon'ble Apex Court with
certain modifications.
The Hon'ble Apex Court has in Civil Appeal Nos. 2096-
2198 of 2022; Jai Narain Vyas University, Jodhpur and Anr.
v. Mukesh Sharma (decided on 28.03.2022) held as under:-
"5. In view of the above and for the reasons
stated above, the impugned common judgment and
order passed by the Division Bench of the High
Court and those of the learned Single Judge are
hereby modified and it is ordered that the original
writ petitioners shall be entitled to the actual
consequential benefits on regularization for the
period prior to three years of filing of the writ
petitions only. However, they shall be entitled to
continuity in service and benefits notionally on
regularization, from the date on which the similarly
situated employees were regularized.
All these appeal are partly allowed to the
aforesaid extent. However, in the facts and
circumstances of the case, there shall be no order as
to costs."
Learned counsel for the respondents does not refute the
above submission.
In view of the submission made, the present writ petitions
are also disposed of in terms of the judgment as passed by the
Hon'ble Apex Court in Mukesh Sharma's case (supra).
All the pending applications also stand disposed of.
(REKHA BORANA),J
28 to 46-Sachin/-
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