Mahendra Singh Rathore vs Gram Panchayat Paldi
2022 Latest Caselaw 4672 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4437/2022

Mahendra Singh Rathore S/o Shri Rajendra Singh Rathore, Aged About 36 Years, B/c Rajput, R/o 6-A-45,rc Vyas Colony, Bhilwara, Rajasthan.

----Petitioner Versus

1. Gram Panchayat Paldi, Through Sarpanch/secretary, Gram Panchayat Paldi, Tehsil And District Bhilwara, Rajasthan.

2. Gopal Lal Jat, Sarpanch, Gram Panchayat Paldi, Tehsil And District Bhilwara, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Himanshu Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/03/2022

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner has

submitted that he does not want to press this writ

petition, however, seeks liberty for the petitioner to

request the appellate court to decide the appeal preferred

by the petitioner expeditiously.

Accordingly, this writ petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

58-msrathore/-

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