Tirupati Balaji Educational ... vs The Union Of India
2022 Latest Caselaw 4577 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5592/2020

Tirupati Balaji Educational Trust

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Senior Advocate with Mr. V.D. Vaishnav

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/03/2022

Put up before another bench.

(VIJAY BISHNOI),J

154-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)