Citation : 2022 Latest Caselaw 4360 Raj
Judgement Date : 16 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 2502/2022
Rama Kishan
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr Manish Vyas AAG
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
16/03/2022
Learned counsel for the respondents prays for further time to
file reply.
Time prayed for is allowed.
List the petition after four weeks, as prayed.
(ARUN BHANSALI),J 36-MMA/-
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