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Suresh Kumar vs State Of Rajasthan
2022 Latest Caselaw 4357 Raj

Citation : 2022 Latest Caselaw 4357 Raj
Judgement Date : 16 March, 2022

Rajasthan High Court - Jodhpur
Suresh Kumar vs State Of Rajasthan on 16 March, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2972/2022

Suresh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr R.S. Saluja For Respondent(s) : Mr Dilip Choudhary on behalf of Mr Akhilesh Rajpurohit

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the respondents prays for time to file

reply.

Time prayed for is allowed.

List the petition on 07.04.2022, as prayed.

(ARUN BHANSALI),J 38-MMA/-

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