Vikram vs State Of Rajasthan
2022 Latest Caselaw 4334 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4117/2022

Vikram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sunil Kumar Singodiya (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2022

Issue notice. Issue notice to stay application also, returnable

on 30.03.2022.

(VIJAY BISHNOI),J

125-Ajay/-

Powered by TCPDF (www.tcpdf.org)