Sunil Bishnoi vs State Of Rajasthan
2022 Latest Caselaw 4331 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4160/2022

Sunil Bishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kuldeep Mathur For Respondent(s) : Mr Suniel Purohit

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Mr Suniel Purohit appears for the caveator-respondent No.2.

Copy of the petition has been supplied to him. He may

complete instructions by the next date.

List the petition on 21.03.2022, as prayed.

Office is directed to reflect name of Mr Suniel Purohit for the

respondent in the cause list.

(ARUN BHANSALI),J 226-MMA/-

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