Sukh Charan Singh vs State Of Rajasthan
2022 Latest Caselaw 4182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3830/2022

Dr. Shivani

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Gopal Sandu For Respondent(s) : Mr Manish Vyas AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Learned Additional Advocate General prays for time to

complete the instructions.

Learned counsel for the petitioner submits that the matter is

covered by decision in the case of Dr Pooja Mathur Vs State etc

(WP No.9113/2020 etc) decided on 03.09.2020 at the Jaipur

Bench and the provisions of Rule 112 of the Rajasthan Service

Rules provides for study leave.

List the petition on 22.03.2022, as prayed.

(ARUN BHANSALI),J 31-MMA/-

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