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Ram Chandra vs State Of Rajasthan
2022 Latest Caselaw 4041 Raj

Citation : 2022 Latest Caselaw 4041 Raj
Judgement Date : 14 March, 2022

Rajasthan High Court - Jodhpur
Ram Chandra vs State Of Rajasthan on 14 March, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4030/2022

Ram Chandra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kailash Jangid For Respondent(s) : Mr Mahesh Chand Bishnoi Mr Manvendra Singh Bhati

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Copies of the petition have been served upon Mr Mahesh

Chand Bishnoi and Mr Manvendra Singh Bhati appearing on behalf

of the respondent-Board.

List the petition on 29.03.2022, as prayed.

(ARUN BHANSALI),J 134-MMA/-

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