R.S.I.D.And I.C.Ltd vs M/S Sohan Lal Pungalia And Anr
2022 Latest Caselaw 4032 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Restoration No. 27/2014

R.s.i.d.and I.c.ltd

----Petitioner Versus M/s Sohan Lal Pungalia And Anr.

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit, Ms. Twinkle Purohit For Respondent(s) : Mr. P D Bohra

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

14/03/2022

Arguments heard and concluded. Judgment reserved.

(MADAN GOPAL VYAS),J 21-neha/-

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