Anuradha Tripathi vs The State Of Rajasthan
2022 Latest Caselaw 3932 Raj

(1 of 1) [CW-1771/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1771/2022

Anuradha Tripathi

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Yashpal Khileree For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

11/03/2022

List the petition on 23.03.2022, as prayed.

Interim order is extended till the next date.

(ARUN BHANSALI),J 160-MMA/-

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