Smt. Munni Kumari vs State Of Rajasthan
2022 Latest Caselaw 3758 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 571/2019

Smt. Munni Kumari W/o Shri Rajesh Kumar, Aged About 35 Years, R/o Village Dudhwa Post Dudhwa, Tehsil Khetri, Dist. Jhunjhunu, Presently Posted As Anm, Keshumbala Bhatiyan, Phc Sawau Padam Singh, Chc Bayatu, District Barmer.

----Petitioner Versus

1. State Of Rajasthan, Throhgh The Secretary, Medical And Health Department, Govt. Of Rajasthan, Jaipur.

2. Shri V.k. Mathur Director, Medical And Health Services, Govt. Of Rajasthan, Jaipur.

3. Shri Mukul Sharma, Additional Director (Administration), Medical And Health Services, Govt. Of Rajasthan, Jaipur.

4. Shri Kamlesh Chaudhary, Chief Medical Ane Health Officer, Barmer.

----Respondents

For Petitioner(s) : Mr. Khet Singh For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2022

Learned counsels for the parties are in agreement

that the order passed by this Court has already been

complied with.

In view of the above, this contempt petition is

dismissed.

(VIJAY BISHNOI),J

20-msrathore/-

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