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Pappu Kanwar vs Dinesh Kumar
2022 Latest Caselaw 3475 Raj

Citation : 2022 Latest Caselaw 3475 Raj
Judgement Date : 5 March, 2022

Rajasthan High Court - Jodhpur
Pappu Kanwar vs Dinesh Kumar on 5 March, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 927/2020

Pappu Kanwar

----Appellant Versus Dinesh Kumar

----Respondent

For Appellant(s) : Mr. Ravi Panwar For Respondent(s) : Mr. Kuldeep Vaishnava Mr. Gaurav Thanvi

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

05/03/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 13-CPGoyal/-

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