Union Of India vs M/S Madan Mohan Jain And Sons
2022 Latest Caselaw 3393 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 337/2022

Union Of India

----Appellant Versus M/s Madan Mohan Jain And Sons

----Respondent

For Appellant(s) : Mr. Deelip Kawadia For Respondent(s) : Mr. K.K. Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

Office objections are over-ruled.

List on 1.4.2022 while showing name of Mr. K.K.

Shah as counsel for the respondents in the daily cause

list.

Till next date, the execution warrant shall not be

executed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

24-msrathore/-

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