Citation : 2022 Latest Caselaw 3364 Raj
Judgement Date : 4 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3057/2022
Sardul Singh S/o Sarjeet Singh, Aged About 41 Years, By Caste Jat Singh, R/o Chak 16/17H, Ganjatia, Tehsil Sri Karanpur District Sri Ganganagar, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, To Be Served Through Secretary, Department Of Water Resources Rajasthan, Jaipur.
2. President Water User Association, Kesharisinghpur, Tehsil Sri Karanbpur, District Sri Ganganagar.
3. Chairman, Water Distributory Committee H Canal System Gang Canal, Sri Ganganagar, District Sri Ganganagar.
4. Project Chairman, Water Resources Department (Water User) Gang Nahar Project, Sri Ganganagar, District Sri Ganganagar.
5. Sarjeet Singh S/o Dayal Singh, By Caste Jat Singh, R/o Chak 16/17 H, Ghanjatia, Tehsil Sri Karanpur, District Sri Ganganagar.
----Respondents
For Petitioner(s) : Mr. N.K. Budania
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
04/03/2022
Learned counsel for the petitioner has submitted that the
Chairman, Water User Association, Kesharisinghpur has changed
the water term from Murbba No.27/29 to 36/38 vide order dated
29.05.2021.
The petitioner has preferred an appeal against the said order
before the Water Distribution Committee and the said appeal of
the petitioner came to be allowed vide order dated 06.09.2021
(2 of 2) [CW-3057/2022]
and the earlier arrangement of water supply was restored. It is
submitted that thereafter, the respondents have preferred an
appeal before the Project Chairman, Water Resources Department,
who without giving any opportunity of hearing and adhering to the
provisions of law has passed the order dated 05.01.2022 on his
letter head and set aside the earlier arrangement of water supply
to the agricultural field of the petitioner.
Issue notice. Issue notice of stay application as well.
In the meanwhile, effect and operation of order dated
05.01.2022 passed by the respondent No.4- Project Chairman,
Water Resources Department (Water User) Gang Nahar Project,
Sri Ganganagar, District Sri Ganganagar shall remain stayed.
(VIJAY BISHNOI),J 91-Arun/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!