Balmukund vs State
2022 Latest Caselaw 3337 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12550/2021

Balmukund

----Petitioner Versus State

----Respondent

For Petitioner(s) : Ms. Shobha Prabhakar For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2022

Learned counsel for the petitioner prays for and is granted

one week's time to furnish the copy of the charge-sheet.

List the matter after one week.

(VIJAY BISHNOI),J 83-Arun/-

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