Kana Ram vs State And Ors
2022 Latest Caselaw 3320 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 35/2013

Kana Ram

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. Vineet Jain For Respondent(s) : Mr. Mool Singh Bhati,PP Mr. Pradeep Choudhary

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

03/03/2022

Put up tomorrow i.e. 04.03.2022

(FARJAND ALI),J 149-Hanuman/-

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