Sanwara @ Sanwariya vs State Of Rajasthan
2022 Latest Caselaw 3224 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2653/2022

Sanwara @ Sanwariya S/o Bharu, Aged About 38 Years, R/o Kemari, Kareda Police Station, Bhilwara, Dist. Bhilwara.

(Lodged In Dist. Jail, Bhilwara).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Tirath Raj Singh Sodha. For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2022

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage. However, liberty is granted

to the petitioner to file fresh bail application after filing of the

challan.

(MANOJ KUMAR GARG),J 69-prashant/-

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