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Surendra Singh Bijarniya S/O Shri ... vs The State Of Rajasthan
2022 Latest Caselaw 2698 Raj/2

Citation : 2022 Latest Caselaw 2698 Raj/2
Judgement Date : 30 March, 2022

Rajasthan High Court
Surendra Singh Bijarniya S/O Shri ... vs The State Of Rajasthan on 30 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  D.B. Civil Special Appeal (Writ) No. 440/2022

                                      Surendra Singh Bijarniya
                                                                                                          ----Appellant
                                                                          Versus
                                      The State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Sultan Singh Kuri Advocate. For Respondent(s) : Mr. Vivek Dangi Advocate with Mr. James Bedi Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

30/03/2022

Learned State counsel is granted a week's time to file reply.

Matter be listed in the week commencing from 11.04.2022.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-26

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